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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(19) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(19)Whenever the Committee orders a child to be kept in a fit institution as part of restoration under clause (f) of sub-section (3) of section 39 of the Act, it shall forward a copy of its order of restoration in Form XI to the officer-in-charge of such institution.