Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 1 in Tamil Nadu Village Panchayats (Recovery of Sums and Power To Write-Off Irrecoverable Taxes, Fees, Etc., Restrictions and Control) Rules, 1999

1. Short title.

- These rules may be called the Tamil Nadu Village Panchayats (Recovery of Sums and Power to Write-off Irrecoverable Taxes, Fees, etc., Restrictions and Control) Rules, 1999.