Madhya Pradesh High Court
Salman Shah vs The State Of Madhya Pradesh on 19 June, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3847 of 2023 (SALMAN SHAH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-06-2023 Shri Sanjay Gupta - Advocate for the appellant.
Shri S.K. Mishra - Advocate for the Objector. Shri Y.D. Yadav - Government Advocate for the State.
Learned counsel appearing for the appellant prays for short time to file copy/transcription of CD before the Court by which it can be shown that applicant was having consensual relationship with the prosecutrix.
A copy/transcription of CD be supplied to counsel appearing for Objector.
List the matter in next week.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.06.20 11:46:57 +05'30'