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Union of India - Section

Section 61 in The Medical Council Of India Regulations, 2000

61. Indian Medical Register .-(1) The Registrar shall maintain the Indian Medical Register and it shall bear the seal of the Council.

(2)The Indian Medical Register shall also bear a preface which shall contain a covering page with the seal of the Council, names of the State Medical Councils with whose Registers the Indian Medical Register has been compiled.