Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 239(b) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(b)persons accused of an offence and persons accused of abetment, or of an attempt to commit such offence ;