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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(2)(c) in The Assam Excise Act, 2000

(c)regulating appeals and revisions and in particulars-
(i)declaring the cases in which and authorities to whom appeals shall lie under sub-section (1) of Section 7;
(ii)prescribing the time and manner for presenting appeals and the procedure for dealing with appeals under sub- section (1) of Section 7;