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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)any appliance, gear, equipment, vehicle or other device if the "Government" are satisfied that the requirement of such appliance, gear equipment, vehicle or other device is not necessary for use or equally effective measures are taken in lieu thereof: