Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 786 in Bihar Education Code, 1961

786. Members and office-bearers.

- (i) The Board shall have a General council of 43 (forty-three) members and a Executive Board of 14 (fourteen) members including the office-bearers and shall have a President, Vice-President and a member-secretary. The office-bearers of the General Council shall ipso facto be the office bearers of the Executive Board, but the designations of the President and the Vice-President of the General Council shall be Chairman and Vice-Chairman in the Executive Board. The member-secretary shall be a class I officer of the Education Department posted at Patna and shall be nominated by the Government to hold charge of this office, in addition to his own duties, for which the Government will sanction him an allowance not exceeding Rs. 100 per month.
(ii)The Minister of Education and the Deputy Minister of Education shall be President and Vice-President respectively of the General Council and Chairman and Vice-Chairman of the Executive Board of the Board of Cultural Education.
(iii)The General Council and the Executive Board shall be nominated by the Government and shall be constituted as laid down below :-