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Bombay High Court

The State Of Maharashtra vs Sanjay Hariram Agarwal And Ors on 26 November, 2020

Author: S.P. Tavade

Bench: A.A. Sayed, S.P. Tavade

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                       INTERIM APPLICATION NO.63 OF 2020
                                      IN
                      CRIMINAL APPLICATION NO.628 OF 2014

State of Maharashtra                             ...Applicant
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal                           ...Applicant
      v/s.
Omprakash Bhaurao Kamdi & Ors.                   ...Respondents

                                     WITH
                      CRIMINAL APPLICATION NO.628 OF 2014
Sanjay Hariram Agarwal                           ...Applicant
     v/s.
The State of Maharashtra & Ors.                  ...Respondents

                                    WITH
                     CRIMINAL APPLICATION NO.624 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.625 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.626 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.627 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.630 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.631 OF 2014
                                    WITH
                     CRIMINAL APPLICATION NO.1022 OF 2014
Sanjay Hariram Agarwal                           ...Applicant
     v/s.
The State of Maharashtra & Ors.                  ...Respondents
                                     WITH
                      CRIMINAL APPLICATION NO.322 OF 2015
                                      IN
                      CRIMINAL APPLICATION NO.629 OF 2014
                                     WITH
                      CRIMINAL APPLICATION NO.629 OF 2014

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Suresh Shivajirao Kale                           ... Intervenor
IN THE MATTER BETWEEN
Sanjay Hariram Agarwal                           ...Applicant
     v/s.
The State of Maharashtra & Ors.                  ...Respondents
                                   WITH
                  PUBLIC INTEREST LITIGATION NO.15 OF 2020

Omprakash Bhaurao Kamdi & Ors.                   ...Petitioner
     v/s.
The State of Maharashtra & Ors.                  ...Respondents
                                     WITH
                          APPLICATION NO.889 OF 2019
                                      IN
                      CRIMINAL APPLICATION NO.332 OF 2015
                                     WITH
                      CRIMINAL APPLICATION NO.332 OF 2015
                                     WITH
                      CRIMINAL APPLICATION NO.333 OF 2015
Wardha District Central
Co-operative Bank Ltd.                           ...Applicant
     v/s.
Sanjay Hariram Agarwal & Anr.                    ...Respondents


Mr. Niteen Pradhan a/w Mr. Ameya Mahadik and Mr. Aditya Lasaria for the
Applicants.
Mr. Sanjay A. Sawant for Respondent in Cri. Application No.631 of 2014
Mr. Dujdendrakumar H. Sharma a/w Mr. Prateek D. Sharma for Respondent
Nos.5, 6, 7, 9 and 11 to 13 in Cri. Application No.627 of 2014.
Mr. A.A. Kumbhkoni, AG a/w Mr. A.R. Patil, AGP for the Respondents/State
in PIL No.15 of 2020.
Ms. Surabhi Agrawal for Respondsent in Cri. Applicationl No.889 of 2019.
Mr. Joel Carlos for Respondent in Cri. Application No.628 of 2014.
Mr. Ajit D. Hon a/w Mr. Shamsuder Solanke i/b Mr. Pramod N. Patil for
Respondent No.8 in Cri. Application No.1022 of 2014.
Mr. Amol Jagtap i/b Mr. Abhijit Desai for Wardha Bank in Application No.889
of 2019 and Cri. Application No.333 of 2015.




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                                   CORAM :  A.A. SAYED &
                                            S.P. TAVADE, JJ.

DATED : 26 NOVEMBER 2020 (THROUGH VIDEO CONFERENCING) P.C.:

Stand over to 11 December 2020.
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