Supreme Court - Daily Orders
United India Insurance Co. Ltd. vs M/S S.M.S.Tele Communications. on 14 February, 2014
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ITEM NO.97 REGISTRAR COURT.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 9239 OF 2010
BEFORE THE REGISTRAR M.A. SAYEED
UNITED INDIA INSURANCE CO.LTD. Appellant (s)
VERSUS
M/S S.M.S.TELE COMMUNICATIONS & ANR. Respondent(s)
Date: 14/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. M.K. Dua,Adv.
For Respondent(s)
Mr. Buddy A. Ranganadhan, Adv.
Mr. A.V. Rangam,Adv.
Mr. Anil Kumar Tandale ,Adv
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd