Karnataka High Court
M Vilas vs Rajiv Gandhi University Of Health ... on 29 September, 2010
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 29TH DAY OF SEPTEMBER 2010
%EFORE
THE HON'BE_E MR. JUSTICE ASHOK B. HINCHT..GEER1v '
WRIT PETITION NOS. 24559 - 24B5IfOE2G'1«.o"'{ED'N«4-.EX),._;"'_ _ ,
C/W wRIT PETITION NOS. 23914 239'3B'IOE2OIo A . ' I
BETWEEN:
E.
M VILAS
AGED ABOUT 23 YEARS, .
S/O SRI.L.MANJAIAH GOWDA
MS. LUDIYA SAMADANAM KA|»;,A:U%UAI'TLA_.-2.,""
AGED ABOUT 26 YEARS, . - T
D/O +<.SAMAI<AN'AIm..,,,_V ' .
MS. PATEL HA..RS1H1_DIi\.B'ENV RA.I~_ȤESHBH'A_I
AGED ABOUT25 YEARS," I 'VAFE5 ,_ '
D/0 SRI RAM,EASH,BHFéI;:A_ --»
GSoFIA:'I§4AGDELE'A:E.._f V _
AGED ABOUT 31 YEARS, * ..
SHIBIN VAREGHESE V _ ._
AGED ABOUT 27 YEARS, '
S/O K.<¥éf..VARGHESE'*--Y §§§§
3IANS_\}'ARGHESE'«--._V
'-AGED ABOIITA 2B.__YE-.ARS,
S'/O 'I<,.1f,r..vA.R_GBESTE"
T. ERA-SAN NA EAKSH MI
AGED ABo'U.T 24 YEARS, '
'"~__S/Q K.v.vARGHESE
" "i_RAJES«WARI
__ -_AG.ED' ABOUT 30 YEARS,
"D/O; SRI SIDDAPPA
"'«.,"LIN'OY JOSE
~ .. .. AGED ABOUT 24 YEARS,
S/O MR. JOSE CHITTETH
10.
15.
1.7.
18,.
19, .
AGED ABOUT 44 YEARS,
P.S.SUNIi_ KUMAR
AGED ABOUT 25 YEARS,
S/O P.S.SASI,
SUBY K.DANIEi_,
AGED ABOUT 32 YEARS,
S/O C.G.DANIEL
A.J.Ai\EU RAJ,
AGED ABOUT 24 YEARS,
S/O M.N.3AYARAJ,
SMIJU GEORGE,
AGED ABOUT 27 YEARS,
S/O K.O.GEORGE,
TPUSHPALATHA
AGED ABOUT 34 YEARS,
D/O SR1 TYARAPA . '
ANU RAMACHAVNAIZD RAN
S/O T v RAMA'cRA.N DVRAN
AGED ABOUT 2,5*YE;ARS A A
v.A.DEE,RU EA
AGED AB._OU=T25 YEA:-'>,._S,
S/O MR. ARVPUKU'r§Ar\2,,,V'w. '
N.S.ASH_A, _
AGED ABOUT 26 YEARS,
- ,,,D/O..'g;'R1 ,S,ASI.DHARA'N'-«~r~aA:R,
~
AGED Ar3O"uJ.TV23' YEARS,
D/O SR1 3OH.i$.'--:Yj=
sUMA'LAT~s%A 'R
'AGED ABOUT 25 YEARS,
" v * .S/'O; IYLNAGAPPA
' _ED.,MERACY METILDA,
'AGED ABOUT 48 YEARS,
"G EETMALA
D/O D.R.KUSHWAHA,
Ed
22.
23.
24.
26.
28.
29.
B.
AS/OP..aP.cHAcKO "
MITHU ANN JOHN
AGED ABOUT 22 YEARS,
D/O SRI JOY SEBASTIN,
DOSYMOL MATHEW
AGED ABOUT 22 YEARS,
O/O K.M.MATHEw,
NANI MAYA
AGED ABOUT 24 YEARS,
D/O MR.NANI KOJEEN
LALU JOY
AGED ABOUT 25 YEARS,
S/O M.P.JOY,
JINESH JOSEPH
AGED ABOUT 26 YEARS,
S/O MRO JOSEPH Cl-IANDY-'" . A
NIMGON KAR AS?.HYY'::NI V SUJRESH' "
AGED ABOUT 26"YEA..Rs,_ '
D/O SRI NONTGONKAR S:JRE'SiH . "
G.SwAP;\£A "* , _
AGED ABOU._T--2B YEARS, _
D/O SRISUDHEER *
RITTOJACOVBQA - _
AGEDABOUT 23~».YEARS, -
ARU K. Jl3AB!J,*~,
AGE D" ABOUT. 23 YEARS,
s,r.O'-G.,.B'AB'U..._ Y.
1 AGED ABOUT'24 YEARS,
S_/AQO.J.B~ABY.
" '.A,B».u§: BABY
._"_.AGED"ABOUT 24 YEARS,
V' S/O o.J.BABY,
ELIZABETH JOSEPH
~~ AGED ABOUT 24 YEARS,
D/O SRI JOSEKPH cHAcr<O,'T'
45.
A6.
47.
43.
49.
50.
_
': f_'5"5A...
"'AmIT'HA j'OfS
AGED. ABOUT27 YEARS,
SUSHAN KOSHY
AGED ABOUT 37 YEARS,
D/O K.M.KOSHY,
PETXTIONERS 1 TO 45 ARE THE STUDENTS
OF SRI LAKSHMI COLLEGE OF NURSXNG
No.127, SUNKADA KATTE
MAGADI MAIN ROAD -
BANGALORE -- 560 091 1
TARUN
AGED ABOUT 23 YEARS,
S/O T. ASHOKAN,
PHILIP LUKOSE .
AGED ABOUT 28 YEARS,
S/O K.P.LUKOSE
NES SEBASTAm_.--_ _ :
AGED ABOUT 22 YE;!,1sRS,, _ "
S/O '
AGED ABOUT 2~3YEARs, _
S/O D.R;.SREEDHARAax: *
SSMITHA ~ »,
AGED ABOUT31 YEAF1S,'=_
D/O B;;SAS,IDHAR/My
D/O._E-K.M;JC)SvEPH-_~'
SHINE MAT~H,E,w
-V AGED"A_BO.UT' 22 YEARS,
'D/O SRI MATHEW
"A-S_'r*!.\fI\l'.i"A_Y]OSEPH
_ E~_A'€3ED"ABOUT 24 YEARS,
._ D/O SR1 JOSEPH
ANU VARGHESE
" AGED ABOUT 27 YEARS,
D/O SR1 E.J.VARGH ESE
56.
57.
58.
59.
60.
62.
63.
54. _
4 v AGED*.AE§QUT_ 27 YEARS, =
652..
,""'6'E,
_ 67;
6
NOUSHEEN NAAZ
D/O SR1 SARWAR TAJUDDIN
AGED ABOUT 22 YEARS
SUSAN THOMAS D/O SRI THOMAS VARGHESE
AGED ABOUT 27 YEARS,
BINCY DOMINIC D/O MR. QUSEPE-i DOMINIC
AGED ABOUT '25 YEARS,
LEENA GEORGE D/O SRI. GEORGE 3OS1EPB..,A,. is 2'
AGED ABOUT 23 YEARS,
JINCY JOHN D/O SR1. AMMINI
AGED ABOUT 23 YEARS, *
NISHA JOSE D/O SR1 JOSE.
AGED ABOUT 23 YEARS,
HARISH S/O SR1. RAMAcBAN.DR,A' --- _ I
AGED ABOUT 25 YEARS, A - *
S. SANT_H.OSH""BA'1R*:S_/,O SjR1._SB"1v-A.,NA1K
AGED A,VBOUT'S2v:<;YEAR,S, ,
ADARAS .:<'U.RI'A N 'VS'/A '}V1.R'."§-flSAR,T<~OSE KURIAN
AGED ABOUT 247YEARS, .« "
DONS;'3OI.CE S/O .s_'R1"3O1}:E
M-YNiJ.AL.E§(Y S,£O"'S_RI ALEX
AGED ABOUT 2,5-.Y.EARS,
RA3A.,NITHOT'91jrAS D/O MR. THOMAS
A AGED" ABOUT 33 YEARS,
ROBVITN S/O P D UDAYAN
"=AGEDjABOUT 25 YEARS,
LISAIAIU K BABY D/O K L BABY
-AGED ABOUT 31 YEARS,
A SMITHA D SOUZA D/O SR1 FLORIN FERNANDIS
AGED ABOUT 24 YEARS,
70.
7].
72.
74.
76.
77.
78.
79.
TESSY CHERIYAN D/O P K CHERIAN
AGED ABOUT 26 YEARS,
SMITHA SAMUEL D/O K Y SAMUEL
AGED ABOUT 29 YEARS,
ALEYZABETH CHERIAN D/O SRI CHERIA
AGED ABOUT 35 YEARS, -
M. AMALA SANDHYA D/O S MARIA RETH1NA.'_M'~
AGED ABOUT 24 YEARS, A
PHILU MARIAM PHILIP D/O A T PH'I'IY.I:R»
AGED ABOUT 24 YEARS,
DEEPA JOHNSON O/O N GORAL,AIA;RI55H.N'Aa\I-IRAMICKER
AGED ABOUT 27 YEARS, r r
AMBILYJOSEPH MR. ;I:'O'SE'P'i§1 _
AGED ABOUT 26._YEA:RS, _ ' *
SANMITHA D/TO BENAGA'R.AJ:T§'D-
AGEO ABOUYT_A2'4.G_YEAR__S_ ' ' ~
ANU ABRAHAM B/'O. :\'/'IAbB'F%.A'E§.Al\1 -A
AGED ABO.UT«24 YEA'F'.__Sg_ ~
SHEEBA JOHIYYD/'O MR. AI<Y._A3O~I:§SI\I
AGED ABOUT 23"Y.E_A RS
A PG&|u3T-:.FLC3T'Si\:"IEI\:V§h'I"«D/O KOCHUTHRESEA
AGED-. ABQUT_'2E§' YEARS
JISHAYIJAME'SjD['O'SRI JAMES
AGED_AB_OLJT 26 YEARS
__"ABLE VARGHESE 5/0 A M VARGHESE
A :gAGED4_ABOUT 26 YEARS
M.AJULLA MATHEW D/O SRI JESUDAS MATHEW
V' AGED ABOUT 45 YEARS
MANJU JOSEPH D/O MR. P T JOSEPH
AGED ABOUT 27 YEARS
85.
86.
89.
90.
92.
JR - 1'1"'
LIDA REGGY SAMUEL D/O MR. RESGY SAMUEL
AGED ABOUT 25 YEARS
E 3 SHYJU S/O MR. JOY
AGED ABOUT 27 YEARS
K SRISENIVAS S/O Y E(RISHNAP?A
AGED ABOUT 25 YEARS .
M S BINI D/O SR1. SUKUMARAN K,U_
AGED ABOUT 27 YEARS A
PETITION!-T_R No.46 TO 33 ARE s'_IfU1>ENV'.r_s OE ~ A
B M S HGS'PI-"fAL NURSINSECOLLEGE-. V
S NO.'618, SRI MALLIKAR3'U-NA ' ' " "
swam' TEMPLE STREET, N R CO'L{)NY__.A:.SS'
BANGALORE -» 569.919 .
ANOOJASKALA
D/OA N GAN(§A'D!-"~EA_R'A-§\;t_V * »
AGED ABOUT 23 YEARS " »
ANU K PRASAO"~3;_, _ .
S/0 SR1. K.RISHAs,A 'RR;ASA!;> '
AGED ABOUT 22 YEARS__} ,_
EASAUARAJ BSELALA _ _
S/O SR; SHANKARAPPA
'~AGED_':_' "ASOUT__23 YEA'P.S.... « '
V'VPRIN"a'*OV rY1;AT'H\)'JSS:'O V M MATHEW
ASE£:3-ABOUT .24 YEARS
KJ SDEISPA D/OASR1. JOSEPH
AGED ABOUT 30 YEARS
OEEPTH-i D/O M P LUKOSE
_ AGED ABOUT 29 YEARS
...S.'DEE§P+I"3OSE, MAJOR
..,O_/O' SR1 OUSEPH K O
"~_AGED ABOUT 31 YEARS
96.
97.
98.
99.
I 00.
:01.
:02.
:03.
104.
A " .:_O8;~.
"'P.RA\;.ATE!1f
AGE'D.AE,OuT«.25AY_EARS,
S/O;-S R: ARAY"A.N..ASWAMY
DHANYA MATHEW D/O E M! MATHAI
AGED ABOUT 29 YEARS
A HRIDYA D/O SR1 RADHAKRISHNAN
AGED ABOUT 22 YEARS
V JIJILA, D/O SR1 SURENDRAN P
AGED ABOUT 22 YEARS
JISSA JOSE D/O JOSEPH JOSEPH
AGED ABOUT 25 YEARS
JOSEPHINE N S D/O N SAKAR1A":__"--~._
AGED ABOUT 32 YEARS
JYOTHI RENITA SEQUEIRA"
AGED ABOUT 28 YEARS, '
D/O SR1 ALBERTY MAXIM Swr:_gUE'I-RA,f
LEENAMOL MATEj!EW,v.._
AGED ABOUT 30 YEARS,' JV
D/O SR1 ANTHONY i%1.A:TH
K.I.SHEE3A,v _ 5:; _
AGED A§souT'29;EYEARS, _ = '
D/O MRQISSACV * " '
NEETHU KL VVOOMINICV
AGED ABOUT22 YEARS,~--. '
D/O L<;.J;vDOMrN1c.A _ '
Pm-.AVL VENALAI '
AGED' ABOUT 25 YEARS
VS/O SRI VNARAYANASWAMY
i"RR=EM'A. KJOSEPH,
__ AGEDABUT 29 YEARS
D/;O MR JOSEPH K.J.
REETHU ELIZABETH JOSE,
AGED ABUT 39 YEARS
D/O K.M.JOSEPH
109.
111.
112.
H3.
114.
I15.
116. _ '
V. ,,AGEr_3*iA.BQUT, 23 YEARS.,.. «
REJANI RAMACHANDRAN
AGED ABUT 32 YEARS,
D/O SR1. RAMACHANDRAN,
REMYA V.V.
AGED 22 YEARS,
D/O SRI. KMUKUNDAN,
RENCY RAJAN
AGED ABOUT 25 YEARS,
D/O K.J.RAJAN
ROSELIN THOMAS
AGED ABOUT 23 YEARS,
D/O c.O.THOMAs,
K.I.SAFEENA
AGED ABOUT 24 YEARS, V A
D/O LIBRAHIM
JIBIN K. JOSE,
AGED ABOUT 24_..vEARs,
D/O MRJOSE 'T
SHEEBA:'JOs.EPEt""~".
AGED ABOUT24 YEAAS,
D/O SR1 JOSEPH IDECLSLLA '
sHIJ£N;A~M.c:. A
'O/O K.K.*B'H.ASA{<ARN
I17.
' 19)'
V'~.'.fBY A
A(§ED----ABOUT'*33';=YEARS,
D/O RI TH.O_lV'AS
_ SHYJU V'ARGHESE
'- .Ac3EO__ ABOUT 26 YEARS,
A '*D,'O VI*V.VARGHESE
'."SIBGIMOL MATHEW
AGED ABOUT 22 YEARS,
D/O SRI MATHEW THOMAS
E20.
E2}.
122.
124.
125.
I26.
127.
- AG ED 'ABOUT, 28 YEARS, -
~ .Ifj'r::-,2,
' 3.6.'
SHIJA GEORGE
AGED ABOUT 24 YEARS,
D/O SRI GEORGE
SIMYMOL ABRAHAM
AGED ABOUT 28 YEARS,
D/O ABRAHAM M.J
M.SANIJA
AGED ABOUT 22 YEARS,
D/O MSADANANDAN
SREEJITH SREEDHARAN,
AGED ABOUT 29 YEARS,
S/O V.C.3OSE
JOBI JOSEPH
AGED ABOUT 26 YEARS, A.
5/0 V.C.JOSE A I
AGED ABOUT 22«:YE_ARS",' » _ A ~ 2
D/O KUN H19Ru'RAY1t ;;§HA--.N ORAN
SUCHITRA cb:Aa\';t"c;,,RA.:»:.';'--s<L'JNjR1_RRORA\?Ti,L »
TALARI Sa_LJR.ESHVV A _
AGED ABO.UT.28 YEARS '
S/O SR1 BUJIAIAH," "
TISSAMOL,KURU-v.IL'LA
D/O M ."K:u RHUVILLA
M MUSE.
AGED-ABOU--T,:--28;=YEARS,
S/O ~_\[__.T.LUKQ,E3E,
A/.METI:;:>Aji~
" «AGED, ABOUT 37 YEARS,
"O/.O V"I}\|CENT PAUL
BIDBIN A THOMAS
-AGED ABOUT 23 YEARS,
S/O THOMAS ABHRAHAM
131.
1.32.
133.
134.
136.
137.
138.
~" - AG.E_D7.Af3gQUT 24 YEA.._RS»
'S1O 'T.R';RLIRUsHOTHAM NAYAR
139.1
~ jgj 40.'
MOIRANGTHEM SANGITA DEVI
AGED ABOUT 38 YEARS,
D/O BRAJAKANTA SINGH
BLESSYMOL THOMAS
AGED ABOUT 25 YEARS,
D/O THOMAS VARGHESE,
ANISH THOMAS
AGED ABOUT 27 YEARS
S/O MR. THOMAS
ROOPA A D
AGED ABOUT 31 YEARS
D/O P. DAMODARAN
JOE JOHN MATHEW
AGED ABOUT 27 YEARS '
S/O MATHEW JOHN ' '
PMJOHNSON :
AGED ABOUT 26 YEA-RS
S/O P.PMATi_:l'r'AS '
TESSYA zAcHAR1A-SK "
AGED ABOUT 30 .YEA'RS_'
D/O SR1 SCARIA A
VIJEESH ._R.B.i '-
;{AvYAR.A3_.A
AGE-B' ABOUT 2;4'YEARs
S/QT.R_..PUR'USHOTHAM NAYAR
SPEEMA MATHEW
AGED ABOUT 22 YEARS
_D/ORUNNOSE MATHEW
A -- .1_O41"'.
TOHNSON \/.T.
-«AGED ABOUT 25 YEARS
S/O SRI. THOMAS VENCHALIL
142.
143.
144.
E45.
146.
$143.
ANU CHERIAN
AGED ABOUT 32 YEARS
D/O SR1 CHERIAN
PETITIONERS No.89 T0 142 ARE s'ruoENTs or=_;""'- S' A A
FARAN COLLEGE or NURSING *
No.16, P-29, KANNUR VILLAGE 8: POST
BAGALURU MAIN ROAO
BANGALORE - 560 149 I
MINU MATHEW
AGED ABOUT 25 YEARS
D/O V.E.MATHEW
LISA ELDOSE, V
AGED ABOUT 24 YEARS
D/O MR. K.K.ELDOSE
MID!-{U GEORGE __ _ _ -
AGED ABOUT 24' YEARS 'V _
D/O MR.N.A._.GEC'RG~--E.._j. 'V _:
SIMY cHAc.Ko'c.HAN1.:,___ _ ._
AGED Az3ouT' 2.5?.YEArgs _ *
D/O K.\1:,_cH.,AracK'C:G::1AN
LEKSHMII'=, - ,.
AGED ABouT=26-YEA'RS'~.
D/O 3;;RAJ.ENDRA_NAIR '
*rHVANkA%-.?:i~eA'A'3oHN H AAAAA H
AGE»oVAs_QLrrY.43v YEARS
*--D/Q, MR._J'QE-iN
JISMi KPALJL
AGED AB-UT 25 YEARS,
FD/O mp, PAUL
"REEN"u SEBASTAIN
- AGSETDAABUT 23 YEARS,
D;;'O V.C.SEBASTIAN
x K3 SHANITA
D/O K A JOY
AGED ABOUT 23 YEARS
I64.
165.
166.
167.
168.
169.
I70.
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1731
A '~.S/O K PVVJGSEPH
V J JINSON
S/O MR V V JOSE
AGED ABOUT 23 YEARS
JENCY AUGESTINE
D/O MR AUGESTINE
K V SOUMYA .
D/O VINOD BHASAKARAN I
AGED ABOUT 24 YEARS
BILLU MON JACOB
S/O JACOB
AGED ABOUT 28 YEARS
BHAVYA MATHEW
D/O SR1 MATHEW ;
AGED ABOUT 24 YEARS _ '
BIBIN GEEvARCi'THESE"-
s/0 GEEVAR:GHES__E~--._..'f. '
AGED ABOUT 1'2e::_YEARs-- »
AGED ABOUT 23 YEARS ~ A
MENU (2 ALEX'.. = V ._
D/O ALEX MANUVTAELV
» _AGEjj'~:.A;B_QUT 25 YTEARS «
"SOTNU MQTNTJOTTSEPH
21.5/Q _1o3ERH"
AGE'DA'ABOLI'T. 27"YEA RS
ADOTTNE "
._A*CvE_.D ABOUT 23 YEARS
A T'PTETT'.i"TIONERS No. 143 TO 173 ARE STUDENTS OF
TIHE KARNATAKA COLLEGE OF NURSING
-«No.12, KOGILU MAIN ROAD
BEHIND ANNAPOORNESHWARI TEMPLE
YELAHANKA, BANGALORE - 550 054
I74.
I75.
I76.
I77.
178.
179.
1 80.
181.
ABDUL KAHDAR
S/O T M MYTHEEN
AGED ABOUT 23 YEARS
ABHILASH JOSE
S/O JOSE THOMAS
AGED ABOUT 28 YEARS
AJIN C ABRAHAM
S/O C ABRAHAM
AGED ABOUT 25 YEARS
ALEX THOMAS
S/O THOMAS K THAMPY
AGED ABOUT 24 YEARS
AM BILY BALAKRISHNAN
S/O MR BALAKRISHNAN A
AGED ABOUT 22_YEAR.s
ANAZ MAJEEE__?* '
S/O MAJEED1 _ « .
AGED ABQLJT '2V'S_Yi:";5'--.R_S_
ANIL ABR/-\H._AM V '
S/O AJ ABRAHAM. V
AGED ABOUT 27 YEARS) ,. "
ANITHA 'GEORGE-» A_ "
_4<,Dfl)&fa1QSEPH RR"2/ DDDDD
AGED' AB'QuT'32 YEARS
182.
A" 7i~v:3_;i.""
A S,'-O MR BABY
C "
S/Q c.HELLA..PPArs; Y R
AGED ABQLIT24 YEARS
4._ '~ANuMoN_v':.
* .E,s/Dr? D v'13AYA KUMAR
'-.AGED"~ABDuT 23 YEARS
BTLSON BABY PARAMBAN
AGED ABOUT 25 YEARS
186.
187.
189.
190.
191.
192.
»
BINDHU JOSEPH
S/O JOSEPH
AGED ABOUT 37 YEARS
BINDHU P D
D/O P C DEVASIA
AGED ABOUT 37 YEARS
P D BINO
S/O DEVASIA
AGED ABOUT 34 YEARS
K DEEPA JOSEPH
D/O K T JOSEPH
AGED ABOUT 32 YEARS
DINU PHILIP
S/O PHILIP
AGED ABOUT 25 YEARS
GITHU SUSAN JAcOS.__
D/O JACOB PUNNOGS-E
AGED ASOUT___2S"~Y_EAj_RS '1 A
P 3AYA:,AKSr_i.~.1I'V'7'!
D/O CHAMMIKKUTJY5
AGED ABOUT 22. YEARSA' _ '
JILS P.A'UL_1<
'...D/O_PA..PPA'cHAN " .....
AGED' AS'OUT"35_ YEARS
J.1L"SOArJ.O'Y_j " 1'
S/"'3. SKA R1A."_P.. My
AGEO ABO.JT_E'4j2,...E5 YEARS
_ *J,INEESHS+':<AR1AAcHAN
* ,v at SKARIYACHAN
=.Ac;ED*ASOUT 24 YEARS
JINESH M S
~S,-'TO SCARIA
AGED ABOUT 26 YEARS
196.
197.
198.
199.
200.
20!.
202.
203.
4-" - ,.VD/O..'PRJ3H.ALA,DA MI'SR.;2_.Av
204.
JOEL SANJAY KUMAR S
SELVA DAS P
AGED ABOUT 26 YEARS
JOHNS SEBASTIAN
S/O SEBASTIAN
AGED ABOUT 28 YEARS
JOMINI JAMES
D/O JAMES JOHN
AGED ABOUT 26 YEARS
LATHA KRISHNAN
D/O M N KRISHNAN
AGED ABOUT 26 YEARS
LEFFIIVEOL ANTONY
D/O M V ANTONY
AGED ABOUT 23 YEARS
LILI CHAUDHURY
D/O SUNIL CHALJDEIAUARY
AGED ABOUT 3Gi_YE,;s.VRs . '-
LINTA GEORGE
D/O GEORGE.
AGED ABOUT26 YE'A.R'sf .
MAMTA MLSHRA _ " '
AGED' ABOUT}? YEARS
MAN;vEL 1-: V
5/ O JOSEPA-:. ..
AGED__AB_Oi.JT 24 YEARS
f-MEJO AMGNY v
'V -.S/0 A VARGHEESH
"-A_G.E»D'}'~\BOUT 23 YEARS
MAIJNU DAFFADER
-we NATHMEL DAFFADER
AGED ABOUT 43 YEARS
207'.
208.
209.
210.
2'] I .
212.
214.
215;
NIMMY JOHN
D/O JOHN
AGED ABOUT 28 YEARS
NITHIN RAJAN
S/O RAJAN MATHEW
AGED ABOUT 22 YEARS
PRASHANT
S/O K KSHYAM
AGED ABOUT 25 YEARS
PRINCE K THOMAS
S/O K C THOMAS
AGED ABOUT 28 YEARS
PRIYA JOSEPH
D/O v THOMAS JOSEPH '
AGED ABOUT 34 YEARS
RACHEL DAS
D/O ISA DAS
AGED ABOUT ~. '
RAJIMOL CHACVQ .
S/O G SAMFLUTW '
AGED ABOUT. 32 YEA'E§S._J 'Y
SALIL K E
S/O BERAKA TJHUs_SEiL A
v AGED?ABQUT_ 22 YEARS. «
»SHE»REE.NA.P:~{IE;IP_
' D/<1: PAH 11.19
AGAEQABOtJjT__2:'§.VY.EARS
SHINO JOJSEPJH
7._S/0 30~SEF;'_H
_A..r3Ep ABOUT 26 YEARS
21%
."sUBBASHJoSE
S;fO JOSE
HMACSED ABOUT 25 YEARS
SYNI KURIAN
D/O KURIAN
AGED ABOUT 27 YEARS
219.
220.
221.
222.
223.
224.
225.
226.
20
TIJO STEPHAN
S/O P K STEPHAN
AGED ABOUT 24 YEARS
TINTU JOSEPH
D/O JOSEPH
AGED ABOUT 26 YEARS
TINTUMOL THOBIAS
D/O K J THOBJEAS
AGED ABOUT 27 YEARS
TONY] MATHEW
S/O JOHN MATHEW
AGED ABOUT 24 YEARS V
VARIA AKSHAY KUMAR RAIYIESH "EH.A1f
S/O VARIA RAMESHEHA1 '
AGED ABOUT 26_YEéARS ' '
VARUN PAUL, * A
S/O PAULOSE;-_ 3 .
AGED ABvOL,¥.T_ 23_YEA.;gS_
VEENA l5;_R ._ -- . - -
D/O v K P.ARAMESHwA.rz.AN..
AGED ABOUT 35 YEARS' . '
VINODV B
._ S/0,_v'£= BA:_AKR1SHN..A ....
227.
_ '."'.Y'!
«_'L.'....<
AGEE; ABDTUTTT' 25 YEARS
E:< 'V:i._'v'KI\i£.tV'<' "
S/'Q i<l~\M M'A.R4.\ NQMTV v
AGEQ Agent ':25 YEARS
HSHIBU THCMAS
A ._S/QTHOMAS VARGHESE
=.A.GEo*~ABouT 29 YEARS
' PETITIONERS No.174 T0 223 ARE STUDENTS OF
-S-OFIA COLLEGE or NURSING
No.63, CHOKKANAHALLI
HEGDE NAGAR MAIN ROAD
YELAHANKA HOBLI, BANGALORE -- 560 064
229.
230.
231.
232.
233.
234.
235.
236.
LIKNA LOPAS
D/O K 3 LOPAS
AGED ABOUT 25 YEARS
SIE\|IMOE_ EDAPARAMBIL
D/O E K CHACKO
AGED ABOUT 24 YEARS
SHYMOL P KORAH
D/O BINU GEORGE
AGED ABOUT 30 YEARS
C DEEPA
D/O GANGADHARAN
AGED ABOUT 32 YEARS
K THRUPTHA
D/O K J KURIAN .
AGED ABOUT 25.}/EARs;_'
DEEPA DE\/ASSY " A
D/O K P DEVASSY.
AGED ABQLJ_T.;3 YE;A_RS.,_j" " A
ARCHANA ._S1uOATHA'N A » "
D/O A SIJGATHAN *
AGED ABOUTT22 YEARS ,\
BENOY SEBASTIAN
D/_O-"M R__ S E BAST1'AN.. ..... V' »
A AGED AE;OUT__25 YEARS
23%.
ME S1 A MAATHEEVW
D/OTMR JO";S._E'P;H MATHEW
AGED 24 YEARS
MANISHRSARAF
ASIQ MRSSANJAY SALPURI
AGED ABOUT 30 YEARS
LEOBI XAVIER
..-S/O MR XAVIER JOHN
AGED ABOUT 25 YEARS
240.
241.
242.
243.
244.
245.
246.
247 .
22
KAVITHA V M
D/O V MONEY
AGED ABOUT 31 YEARS
C KALAVATHI
D/O CHIKKAGANGJAIAH
AGED ABOUT 32 YEARS
ANISH LUKOSE
S/O MR LUKOSE
AGED ABOUT 26 YEARS
BOVINE WATZ
S/O PTHOMAS WATZ
. AGED ABOUT 29 YEARS
JOMON THANKACHAN
S/O MR THAN KACHAN
AGED ABOUT 25 YEARS A
BINI KUTY M
D/O MR GEORGE 3'Os1ERHU _
AGED ABOUT 3_7---YVEARS
A LI LLY "CHAT!-a' ET?~EN\§{
D/O A'ARQGYADAf3--. "
AGED ABOUT 3? YEARS'
CSANGEETRA - V ._
D/O§R"CHINNASWAMY '
AGED ABOUT 28 VYEJ.-'.~._RS'
248.
» Aw; ITAHOMAS.
D/O' 'R TH.QlVEAS_
A249.
250;'
AGED ABO;UT ':;3"vEARs
ANE«ENA"MAR'IYA THOMAS
D/O M \/'THOMAS
AGED ABOUT 23 YEARS
'._GEOfRG1A JOLLY GEORGE
D/O MR GEORGE
AGED ABOUT 30 YEARS
RANI THOMAS
D/O THOMAS GEORGE
AGED ABOUT 32 YEARS
252.
253.
254.
255.
257.
258.
259.
SAJITHA PAULSON
D/O P P PAULSON
AGED ABOUT 24 YEARS
NIRMAL JACOB PALLATHRA_
S/O MR JACOB PUNNOSE
AGED ABOUT 23 YEARS
MONEY KUTTY THOMAS
D/O MR C K THOMAS
AGED ABOUT 32 YEARS
K SREEKANTH
S/O C S KRISHNAN
AGED ABOUT 36 YEARS
BIBIN K PAUL
S/O K T PAULOSE A
AGED ABOUT _2BjYE.ARS;_'
AMBILI DA_S*' 4'
S/O N K SOMD.;HASV.T' »
AGED ABOU'r,2'6 'Y1::;_ARS.,_j" "
SHYNi,THOr4As--".V--~.__"» "
D/O Y T.HANKAcHANg
AGED ABOUT 23'YEARS.
JINESH URAJU ._
S/_O"«:MR_%RAJU .....
AGED ABOUE22 YEARS
250..
"jI_:\:'U
'D/OY'MR'JC)'SEF3H VARGHESE
AGED AB.OL;ir"23 YEARS
AJESFEVVAUGUSTINE
*S;'EO M R" AUGUSTIN E
5]' .A_GE_D ABOUT 23 YEARS
THOMAS T BABY
.----S/O T A BABY
AGED ABOUT 25 YEARS
275.
276.
277.
278.
279.
280.
282.
A31 K BABY
S/O MR BABY
AGED ABOUT 32 YEARS
ANISHA TA CHANDANAPARDIL
D/O MR THANKACHAN
AGED ABOUT 28 YEARS
C C PRAKASHA
S/O MR CHIKKANNA
AGED ABOUT 30 YEARS
SONIYA ELDOSE
D/O MR ELDOSE
AGED ABOUT 32 YEARS .
P v PRIYAMOL
D/O MR VASU
AGED ABOUT 33 YEARS '
K DILEEP V
S/O K s<uN1u'R"AMA--m_:IDAR.A'
AGED ABOUT 24; YEARS
ANCY M'AARY"s<..'i:; 4' _ .
D/Oz<3GEORGE',-~.. '
AGED ABOUT 23. YEARS'
CVISHWESHWARA-._ A V
S/O _z:H1OANAN-OAPPA
AGED. ABOUT 26 YEA_RSv
2833.
H 234.
.i\.) I -'
.<-3»
» :$gA1\.z,EEN'A«.K'u,MARA S K
' S;1O S P.'i<.ALEN'£3VE.~GOWDA
AGED ABOUT 24' YEARS
JIBY P '
S/O MR JOSEPH
AGED ABOUT 25 YEARS
23$" ._3';S_H'A JOSEPH
S/O MR JOSEPH
__AGED ABOUT 28 YEARS
BIBIN P CYRIAC
S/O CYRIAC
AGED ABOUT 25 YEARS
287.
288.
289.
290.
291.
292.
293.
26
N RAGHAVENDRA
S/O KARIYAMMA
AGED ABOUT 27 YEARS
AYOOB MADASSERY
S/O ABDUL AZEEZ
AGED ABOUT 25 YEARS
BINSON THOMAS
S/O MR P K THOMAS
AGED ABOUT 23 YEARS
JEFFIN ALEX 3OSE
S/O v S JOSE
AGED ABOUT 24 YEARS
PRINCE KURIAN
S/O MR ACHAN KUNJU
AGED ABOUT 24_YAEARS
PRINCY ABRA¥a,AM}E"
S/O ABRAHAM S --
AGED ABOU'}T.V24 YEARS_ 'V '
SHAMUA BE1G'L:»!'Y_1.V
D/O C M SALIM A I " _
AGED ABOU"T_2S YEARS
PE1'IT.IoNE'R5.:'Na.7--229 TO 293 ARE STUDENTS OF
SHA.NTI~DHAMACOLLEGE OF NURSING
" . su.NkADAR:ATTE,' IWAGADI MAIN ROAD
. BANGAEOREA 560 09:1.
REP. _BjY,_VIIT's~ PRINCIPAL
PETITIONERS
(BYSRI VIIYEHS REDDY AND SRI MURALIDHAR, ADVOCATES)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
' KA.RNATAKA, 4TH "T" BLOCK, JAYANAGAR
BANGALORE ---- 550 041
I REP. BY ITS REGISTAR
SRI. LAKSHMI COLLEGE OF NURSING
NO.127, SUNKADAKATTE
MAGADI MAIN ROAD
27
BANGALORE - 560 091
REP. BY ITS PRINCIPAL
B M S HOSPITAL NURSING COLLEGE
S.NO. 618, SRI MALLIKARJUNA SWAMY TEMPLE
STREET, N R COLONY
BANGALORE - 560 019
REP. BY ITS PRINCIPAL >-
FARAN COLLEGE OF NURSING I ~'
NO. 16, P-29, KANNUR VILLAGE AND POST. _ _ _
BAGALURU MAIN ROAD, BANGA_LORE -- 560 1.49}
REP. BY ITS PRINCIPAL
REG. OFF.NO. 1617/1 sHI.\,/ARAwN'IAI"AI.H LAYOUT "
OPP. ms 10"' DEPOT, KA_L>;'AN;A N;AGA~R_'»PO'sT
KACHARAKANAHALLI, BANGIA'LOP.E' +' 5E9-.043' I.
THE KARNATAE_U+.CQ_LLE§GE OPINURSI-NG '
NO.12, KOGILU MAIN ROAD "
BEHIND AN-NAPQOP-.N--_ESHWAR.I T-EM-.PLE »
YELAHANKA, BIAN_GAL'OP_E*».i,'I56O O64';
REP. B_Y..1TS,LPRI't\l'CSIPAL-.__V '
sOPIA*.COI_LEGE IO?-'., NLI_RSI_NG_ ' -
NO.63,'CHOKKANA!-iALE_1.._
HEGDE NAGAR MMN"ROAD.,.
YELAHANKAHHOBLI;-_BANGALORE ---- 560 064
REP; SNKITS PRINCIPAL"
" SHANTI DHAMA COLLEGE OF NURSING
' ,sL5NKADAI<AfI"1'IE, MAGADI MAIN ROAD
EANGA.LO.R'E +~.5.«*:so 091
'REP; BY 'Iris. PRINCIPAL
STATE "OF 'KARNATAI<A
BY ITss'ECRETARY TO GOVERNMENT
D:E.PARTMENT OF MEDICAL EDUCATION
VIDHANASOUDHA
'IBAIIIGALORE - 560 001 RESPONDENTS
(BY SRI N K RAMESH, ADVOCATE FOR R1, SRI M R NAIK, SR. ADVOCATE, FOR SRI B RAMESH FOR R2 TO R4 & R6-R7, SRI R DEVDAS, AGA FOR R8,) WRIT PETITI N N .2 14-5 BETWEEN :
1.
ox' MR LOHITHA A R S/O RAIIYE GOWDA ALADAHALLY VILALGE ARASEKERE TALUK, HASSAN DSITRICT.
MR SHASHIKUMAR N 5/0 K N NARASYANAPPA HUDUGUR, GOWRIBIDANUR TALUK, CHIKKABALLAPURA - 561 208 :
MR ANANTH KUMAR S/O JAVAREGOWDA AGED ABOUT 23 YEARS _ NAGASAMUDRA VILALGE__ ANEKERE POST ' ' CHANNA RAYA PATNA HASSAN DISTRICT MR sHVA'WUr<.Af» H KEV/o.:Ku.jYiARA_""""V HIREBA'DGUL1.V'IL.'"LAAGE * ._ HOLENARASIPU HASSAN E3--S_I'?RICT. " * MR ;;{A'rx;c;A SWAMY K R 8/1) 'RAEMVEG.%QwDA' ~ ..... .. - KVAGGUNVD1, ' PE'R1YAr3Am.A TALUK MY'-SQRE jDuIsTj'.R1Vc:T. M DELLA KTVAPPE N D/O' MR"._THOMAS SCARIA AGED"AB0UT 25 YEARS 'V KAROOR (PO) PALA _ KQTTAYAM -- 686 590 E545. BINI BABY D/O MR BABY G '' ~=OHUKUPARACKAL POST AYUR KOLLUR DISTRICT - 691 533 F2
10. 29
MS. JISHA RAICHAL THOMAS D/O MR THOMAS JO AGED ABOUT 23 YEARS JIBI BHAVAN THEKKEKARA PSOT VATHIKULAM ALEPPY DISTRICT.
MS. SUNI VARGHESE D/O P M VARGHESE KUTTY AGED ABOUT 24 YEARS SUVI COTTAGE, PUNALUR POST KOLLAM 691 305 MS. STIFFY SABU D/O MR.R.G. SAB « AGED ABOUT 24 YEARS . ' RAM APUTRATHLP. mousts) VAZHAKULAMPO MUVATTUPL$Zi4."A._ ERNAKuLA:v:_'DS:;_TR1cT.~ _ MR JERESH JOSE S/=3) JOSEPH _ AGED A_BO--.U'T 24 YEARS 'V ' --
EDACKATTU«THARA'PANGA__"ARO r<OTTAYAM,T4:<ERAL.A. " , .-- ' Arm; JOSEPH' S/Q: J'OSEt'==H AGED. ABOUT 25 YEARS"
MAKKIYLL HOUSE, ' KA'vAK':<,A'RY«vPOST I.<QTTA\rAM.VVD:VSTR1cT, KERALA. JOS4EPH_.S~Lf:§4'.ESH P S S/O PUTHAZHATH OUSE AGEDAl3OUT 23 YEARS GOTHUNITH POST _ ERNAKULAM DISTRICT, KERALA MR IISHA VARGHESE S/O P M VARGHESE '' AGED ABOUT 23 YEARS PERUMAYAN HOSUE SREEMOOLANAGARAM POST ERNAKULAM DISTRICT, KERALA.
15.
17.
18. I9.
20. * AGED A.BO1.JT 24 Y'EABS V +<I_ITTIC:<AI, THAYAMKARY POST I<A:~I.DAM KAé'%_RY';_ KE RALA. ARSHA DEVI C S D/O S B SASIKUAMR AGED ABOUT 24 YEARS POZHANADIYIL HOUSE, PADUVA POST, KOTTAYAM DISTRICT KERALA.
MR ANAND SAGAR M S 5/0 M SUGATHAN AGED ABOUT 24 YEARS MANGALAKASSERY ELANAD, KERALA. MS. SAIBU SAN DJ/O G SAN KLITTY AGED ABOUT 25 YEARS ' ._ KUTTIVADAKKETHIL PANTHAPLAUL POST PATTAZHI (KERALA) MS. SHINI SIMON D/O T C SIMON"
AGED ABOUT 24.YEARS '--
TI-IEI<I<uM+<ATTI.I.-__ S KUMBAZHA POST;;-* I = I ' * PANTHNAMYPHITTA-V.(I<VERAIE,Aj».._V A ' MS. SOuYM.YA'RAC'i4EI., 3OHN:"D}O..YQH5'ANNAH K.V. AGED,ABOuT-:»:;z, YEARS.' " .
KU LATHIN KA.LV'15{DAKKE'i<ARA' - CHuzHA.LI_I~ POST * KANNURféfi" ' "A »'u MS,:REIIYANOL.RAiu DIC) RAJU L 'AN'JU KI I'/II'¥'§Ti-I:lé":V\V*\Il AGED AB~O_ujT 24 YEARS KASIANNPILLIL MANDERY POST "C'r*!.UNGATHALA (VIA)
--_ MALAPPLIRAM DISTRICT ZKERALA 679 334 FSANDHYA KUMARI P S D/O P K SATHIYAN AGED ABOUT 24 YEARS ANINEVAS, MARDHALA POST PUTTUR TALUK, MANGALORE DISTRICT -- 574 230
23. JINCY MATHEW AGED ABOUT 23 YEARS KIZAKKEMUTTALIL HOUSE, KALLAMALA POST ' MANARKADE VIA PALAKAD DISTRICT, KERALA.
24. BHAGYA IAMES AGED ABOUT 24 YEARS .
KAILATH OUSE I VAZHAPALLU P.O. CHANGANCHERRY KOITAYAM DISTRICT KERALA - 686 103
25. DINU JOSE V AGED ABOUT 23 YEARS CHERURUDATHA _ " .
VAIFALIL THONDYIL KERAALA PETITIONERS (BY SR1 VIVEK 'R;-*;OOv,:;.ANO 'S"R1"'MUR}L\'L:.O.s§IAR, ADVOCATES) AND:
1. RAJIVTGANUHI'UmvELRSmr----_, ' -
OF HEALTH-SCINVENCES~K_ARN;«TAKA, 4TH T BLGCK JAYANAGAR;---
BANGALORE~~?S6O'VD4;L._ ' RE 9; BY ITS REGISTRAR ' ~S«H/STNTIIDHAMLA COLLEGE OF NURSING , ' .vSU:\:KA.OAT:<'Afr':*E_ MAGADIMAIR-A.OD, 'BAMGAL'OE_R_ {~;= 560 091, RE:-'__>. BY_.~1T_5 PRINCIPAL B M S HOSPITAL NURSING COLLEGE V. "3*;N4_O.6V18, SR1 MALLIKARJUNA SWAMY = _ vT_EM_I>LE STREET, N.R.COLONY. SR1 LAKSHMI COLLEGE OF NURSING NO.127, SUNKADAKATTE MAGADI MAIN ROAD BANGALORE - 560 091 REP. BY ITS PRINCIPAL
5. SOFIA COLLEGE OF NURSING No.63, CHOKKANHALLI, HEGDE NAGAR MAIN ROAD YELAHANKA HOLLI BANGALORE -- 64
6. FARAN COLLEGE OF NURSING NO.161/7, SHIVARAMAIAH LAYOUT OPP. BTS BUS STAND 1oT" DEPOT KALYAN NAGAR, KACHAKANAHALLI BANGALORE -- 43 _ = , ;
REP. BY ITS PRINCIPAL ' " _RE-SP'ON'DwENTS (BY SRI K KRISHNA ADVOCATE FOR R1,_.SRI.M'IR NAIK,'SR, ADVOCATE FOR SRI B RAiVi'E..$H FOR R2_TQ"P,E.5) THESE TWO BATCHES OF WRIT PETI'TIO_Ns'.;ARE FILED UNDER ARTICLES 226 AND 227,OI= THE CONSTITUTION OF" INDIA PRAYING TO DIRECT THE 15' RESPONDENT _:UN~IVEvF§SIFTY'="i'O APPROVE THE ADMISSIONS OF THE?_PET,§ETIFONERS_FORFTHE' ACA'DEMIC YEAR 2009» 10 FOR THE 15? YEAR B...S:C,'NU.RS'ING COURSE AND TO ISSUE THE HALL TICKETS T'O_ A_P"PEAR '.F_ORf_' THE IF? YEAR EXAMINATION SCHEDULED TO..COM'iI»IENCEr;:.EROM 09.08-.««2.oI;o AND ETC THESE WRIT' P,E1"'IT:I-ONS,'"COMING ON FOR PRLY. HG. IN 'E' GROUP THIS DAY, THE CQUYF.{_jT._MApE»«T~HE FOLLOWING:
I gimsi E R _.»"-.,The,,':;§'eti;.§.orIers are"a'i'i"'the students admitted to PC B.SC., Nursing academic year 2009-10 at Sri Lakshmi .1fliCO.iF!ege.of_."'NurSi.n"O',F.the respondent No.2 in the first batch of ..,petitions and the respondent No.4 in the second batch of Hospitai Nursing Coiiege, the respondent No.3
-both the batches of petitions, Faran Coiiege of Nursing, the V'Ij.'4jr'eAsD_jo'ndent No.4 in the first batch of petitions and the Viiirespondent No.6 in the second batch of petitions, the Karnataka 33 College of Nursing, the respondent No.5 in the first batch of petitions and Sophia College of Nursing, the respondent No.6 in the first batch of petitions and the respondent N0,.V5"»._ll'l._V'th€ second batch of petitions and Shanthi Dhama Colleg;e"o'f..'i*l-i.jrsingk the respondent No.7 in the first batch of respondent No.2 in the second batch offpe,t.iti,on's,,_{,_,' if '
2. The petitioning students..._Vhave-..rushedTto.',t.hiVs.,3Co%urt:* when the first respondent University"-declined."to them to appear for the I Year PC Examination, which commenced on.9.8.20~10., jj '
3. Sri timeless's.i,F<e,;i'aiy:"ien-at Sri Muralidhar, the learned advocates for"-the Vpeti.ti'o,ner:s'_.»e.submit that the petitioners have the eliggitiilliyty. to getadmitited to the Course in question. They have'studEe'd_for"-one year. The students are innocent. They request'.__Vtha't"_'v'a__ direction be given to the first respondent University approve their admissions and consequently to 'per,mit.ithem"'to complete their Course.
Sri N.K.Ramesh, the learned counsel for the first respondent University submits that the respondent Colleges have fifiii 34 made the application for affiliation in response to the notification, dated 5.12.2008. The said notifications call for the applications for affiliation for the academic year 2010-,1_i,_4:"'iT,_hey cannot get more than what is notified for and they for. However, the Government granted the for year 2009-10. He pointedly submits that whein 'appliic_ati.8.nA itself is for 2010-11, the affiliation.__shou"id_ not heave;.i§e_en, ;give;-if. for the previous year 2009-10.
5. Sri N.K.Rameshbs_ul:mits Section 5 of the Rajiv Gandhi University of (RGUHS for short), the Gol.l:eges'._'uc'ould not have made the admissions for the -pVVrev_iio_us..academic year without the consent of the first _respo'ndent Unfi'veVr'siVty. Srii'.lT,ié.d,K"..._VRamesh submits that this matter is fully covered,by"4."t_h2i_5eAV.'::'C'ourt's order, dated 18.8.2008 passed in "Vvf.P.Nos".--.241:S1'vand 24393~421/10. He submits that the cases Cpllevgehs involved in the said writ petitions and the facts of i"nsta'nt case are absolutely identical. He further submits that if t_his*i'L'sourt has disposed of W.P.Nos.241S1 and 24393-421/10 lflflplonly on minutely scrutinizing the file of the Government and of Efific 35 the first respondent University. The said writ petitions came to be disposed of with a direction to the Coiieges to readrnit the simiiariy piaced students for the academic year 2010-11}
7. Sri R.Devdas, the Eearned Addition-alt:fjGo'vernn1ent..gm. Advocate appearing for the Government StJ.h@ifS,>thEIt'-fh€i'Et!iS:v!"!'O difference between these petiti'on_s an'd__"'»N.P.!¥io%sV,:2:4§_iSi§ "and; 24393442:/1o. He prays for theiaisgposgai aiiiiese petitions in terms of the order, dated .pa'3s'e,id""3Jy this Court in the said writ petitions. AV_ReiyinQ..,fong the:_H'o'n;b'i:ei.y»-flupreme Court's judgment in LIQUIDATOR V. DAYANAND""Andi:yo1?i%iens~sfeportédfin 2oos(1o) sec 1, he submits thatthe judiciaf~d_isci:p'i»E.ne is a sine qua non for effective and eff'rcie_n_t fun'ctio'riiing= of=_the'judiciai system. He read out para of th-etsasifldy decision§""'I't' 'reads as foliowsz i " "are distressed to note that despite "severali Abronotuncements on the subject, there is su.bsta'ntial"Vincrease in the number of cases involving AyvioIati'o.n of the basics of judicial discipline. The {earned Single Judges and Benches of the High 'Courts refuse to follow and accept the verdict and t V' "law laid down by coordinate and even larger Benches by citing minor differences in the facts as the ground 353% 36 for doing so. Therefore, it has become necessary to...__ reiterate that disrespect to the constitutional ethos-._'i~.,_ and breach of discipline have grave impact on~--.tiie'__"_i' credibility of judicial institution and encou_rages'i' chance litigation. It must be _r.ern_embere'd*/.'tha'tsf'; predictability and certainty is an :irnportant--euhallmark:-st.___ if of judicial jurisprudence developedin this country in the last six decades and increase._in th'ev.f.requ'enVcy4'Vof conflicting judgments of the superioi'; i_udicia'ry..1ivill Edo incalculable harm to sy-istein masrnuch as the courts at the grass roots nlotjbe .abie5.j'to__'iJecide as to which of the judgments'iay.:do:wn the correct law and which if
8. Sri all/l'.Mii; Counsel appearing for Sri B. Rameshgfffor ~a:ll:.v'jth_e"--~resh~ondent Colleges except the Karnataka Collefgée submits that the post-facto affifliatioynvis 2,.oermissi'hle';' """ "He submits that the respondent Colle'gceS'_u_ha.\i:euérivoti».committed any illegality as such; the xiiii"i.rregulati'ti__es, are regularized by the granting of the
-.l.fa'ffillat.i,on witi1.VVretrospective effect. For advancing the contention 4:tVhat_»_gjt.3nting of affiliation to Colleges post~facto is not . he relies on the Division Bench judgment of this Court 'a§_'in».t4h'e case of NAVODAYA EDUCATION TRUST, RAICHUR v. fifizig 37 STATE OF KARNATAKA AND ANOTHER reported in 1995(1) K.L.J 320, which was followed by the learned Single Judge of this Court subsequently in the case of YELvL,:1l;'Il§lGA EDUCATION TRUST AND OTHERS v. STATE OF __|:\"1:'\'I='!;i}{..'A_;:'lV'5A:lA4('*.i-\e AND OTHERS reported in ILR 2000(4) KAR 4o:z_d2;_ A
9. The iearned Senior Counsel hfiasnlalsoiAriei-iedibnathe A l-ion'ble Apex Court's judgment -..i__n theV_'caser.'of',V':
EDUCATIONAL TRUST AND ANoThER v."'S1_;ATE or BIHAR AND OTHERS reported ir.---..._"A:'*I_R"_V_1S§_9.S"~~SC."1469, wherein it is held that the fate,_of thve.o.o.stu~dents_ hot hang in an unending maniier. prays for the equitable consideration students' cases. who have aireacly spent téh-ei_r one pifecious academic year prosecuting the :.'j'Co'u.rse5i..n" q:_uest.ion. A """ " 'V iii/id'.VR;,:l§iaik further submits that the respondent V"~'*vCoi|eges:V are .p_re--~existing institutions and that they only sought '*-7.j'j;jto"start thefiadditional Courses. Based on the recommendations (Local Inquiry Committee), Academic Council and VE"Syn_d_iicate, the State Government granted permission to the '"5:"-respondent Colleges to start PC B.Sc., Nursing Course for the 38 academic year 2009-10, even though there were' no formal applications for the said academic year.
11. Srl M.R.Naik submits that as the orC_f€.FLin.V\Al,P,j\io's'.~~l 24151 and 24393-24421 of 2010 is paslsebdilwithloutnohticing"the;
three judgments, which he cited.
12. The submissions of__ the lea.r.n:e»d_ counsel"'ha;/e..'received my thoughtful consideration.
13.. The questior;"«th'at fallsz: n*iy:"co'i°.si.deration is whether the respondent u'ad'rnitted the petitioner students for when they have sought the affiliation iorthe academic--.yle»a'r"2009-10.
14. issue more res integra. It is covered by this Court's iordper, da-ted,__18.8.2008 passed in W.P.Nos.24151 and {pg24393'¥2Zi'?i2i.it'ot"_'2.0i~l§0;'V..The facts of the present case and of the fsaiyd. writ '"p'etit--ion's".Vare absolutely identical involving the same grciourses; for the same academic year and the issuance of similar Orders. On the minute scrutiny of the records of the respondent University and of the Government and on 40°',puconisiidering every aspect of the matter, this Court has held that $53;
:.'jre't'rospe.ctiv..ely.'-« , 39 the affiiiation order granted for the academic year 2009-10, when the appiication itself for the next academic year 201041, is unsustainable. In the said case, the Secretarygi»-t,og_the Department of Medicai Education has put up a note. the effect that the grant of affiiiationmretros-peetiiyeiy:for academic year 200940 is improper. Tihe §e.c.re'tary" also filed an affidavit that the >'Go_vernrn_entV retrospective affiiiation suffers from'.the_irreguiariftiesg. He has undertaken to have the orders'
15. In view of the orde'r,~w.daterJ i'8..'8';:52_0i0 passed in the said petitfo'n's,"prifVf, toiwfgive acceptability to the submissionsufrgewd-one'j_ii3.eh'a_:l:fvof the respondent Colleges that there is__ no i"mp'ed.i,merit 'tin granting recognition/affiiiation aspect of the matter, which cannot be lost 00"-...»sight"ofwis Indian Nursing Counsel has given the
--i.f,f'.j'jV.-ap'p.roval t'o_the respondent Colleges for starting the Courses in qu'esti.o'nj'A",.'oniy from the academic year 2010-11. Even if the h petitioners' admissions are approved, (b) they are permitted tdappear for the examination, (c) their resuits are announced G? fig.
40 and; (d) the degree certificates are issued, they cannot practiae or act on Nursing Degree Certificates in any way, in any other State except Karnata ka.
17. Much water has flown since the decisiorsrelied upon by Sri Naik. In the case ORAON TR. GUARDIAN AND oflv-IEi2sjv.s_c..B.s.ssai.._'g_V'Adm:
OTHERS, reported in AIR 2007' so 4VS8_',"'the deprecated the practice of educatiivonai institutionEadrnitting the students without the requiA5i't%e rt:=.Acogn'it:.Q'n.y'or_affiliation. It has further held that though the..:ui-tiniagte i}'icti'n5.s--'are the innocent students, 'for granting relief to the students.
18.,;f¢g 'What is do be noticed at this stage is that the V.'r'esp0:h.dijei:tViColleges, which coliected the fees, etc., from the stude.nt3.V.«hay'e"_vtnot;"'fi.led any petitions. Even when the students are not" p'errhi'"tted by the University to appear for the they have not filed the petitions. The respondent C'?jo_.ilegVes'iA'seem to be content with using their position as the V 'res'p'ondents in these petitions. 333$.
41
19. 31 students were permitted to appear for___ the examination based on the submission of the University's advocate that the case of the Karnataka College of "
a different footing. Subsequently, he ha_s~fi!,ed Registrar of the firstresponclent University theliierfett case of the Karnataka College of is a"bs_oi~u_tel-yi to': the C' C cases of the other respondent ColAlpe.gte's._iri.,_these'*;1eti.ti§ons. He submits that the confusion similarities of the names of the Colleges Nursing and The Karnataka College' it
20. qia§tebdhlV414.9.2o1o recorded the submission the respondent Colleges that the adrnission"~pr:oce.s's ensuing academic year 2010- 11,j"has c2oAtninence'd'."' """ "On 20.9.2010, this Court gave an interim to respondent Colleges not to make any V' i'a.dmission,_for the lellzjisuing academic year. «Judicial discipline requires that the decision of the co- u7V.."_'--o'rdi'.nate.VVBench has to be followed in this case. Following the la"f.v_deci.sio'n"lin W.P.Nos.24151 and 24393421/10, these petitions if"'~..l'_aare.'disposed of with the following directions:
£5}:
iii) 42 ¢ The petitioners shall be re--admitted into their respective respondent Colleges for the acar-i'érrifi'c:g:"',., 'year 2010-11, if the Colleges have obt.a'ii1ed:é,:th:'e"i necessary permission, etc. _from, the co"m--p'eten.tj',.
authorities to start the said C:our*sAes', The respondent College's::shall 3 not fresh fee from petiltlilonlelifirgnl'as thesarne is already collected it academic year it b'eAé:adj~Lis_ted'towards the fee for aha de i--cj'.-:yea.r,1,.2(V)u 1 . The Reigisstrariof't,hie..,.first respondent University shai!.__ensu're_éVt'hat:_4t'h'e"petitioner -- students are ;not_ harassed 'for' the payment of any fresh or fee. Helmshall himself keep inspecting the itresp'on'de.n.t?'Colleges periodically or direct one of A '--r.__his,__viJep5uty Registrars for ensuring the same. is ;r__QnVCre-admitting the petitioner students into the respondent Colleges, if the respondent Colleges are left with some seats, it is open to them to fifiiié 43 admit other students, but strictiy with ___the prescribed intake parameters.
V) Liberty is also reserved to the petitione:r__:sto'd.entsi' _ to sue the respondent Cor'E'iég'es« for a«pp:re.priate damages. A i A 9 . V
22. Accordingly, these petitio:n"s,Vai"e_»disposed. oft? No order as to costs. L I. Iudge Bvr/MD/PB