Section 13(1)(i) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(i) in The Income Tax Act, 1961

(i)any assets held by the trust or institution where such assets form part of the corpus of the trust or institution as on the 1st day of June, 1973; [* * *] [ Certain words omitted by Act 18 of 1992, Section 5 (w.r.e.f. 1.4.1983).]

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Union of India - Subsection

Section 13(1)(i) in The Income Tax Act, 1961