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State of Odisha - Section

Section 7 in The Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977

7. [ Drugs.] [Added vide O.G.E No. 718 dated 7.6.1995.]

[Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977-Schedule thereunder [Notification No. PL-IC-43/77/38638/13.12.1977.]](13th December, 1977)In pursuance of Sub-section (1) of Clause 4 of the Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977, the State Government do hereby appoint the officers mentioned in Column (1) of the Schedule below to exercise the powers under the said sub-clause in the areas mentioned against each in Column (2) of the said Schedule.