Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27C(1) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(1)The Consolidation Officer shall prepare a scheme for the consolidation of holding in the manner laid down by rules made under Section 27-M.