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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in Gujarat Elementary Education Rules, 2010

(4)Children admitted from these special categories whose fees will be reimbursed by the government will not be required to pay any kind of fees to the school management even if the actual school fees are higher than the reimbursed amount. The school management should be required to give receipts to the special category children indicating the amount paid by government to the school on their behalf, as fees.