Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 609] [Entire Act] Union of India - Subsection Section 609(4) in The Companies Act, 1956 (4)The Central Government may direct a seal or seals to be prepared for the authentication of documents required for, or connected with, the registration of companies.
