Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(8)(g) in Low Income Group Housing Instructions the Government of Rajasthan (g)The cost of each house individually or in groups which it proposes to construct.