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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(e) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(e)Government Treasury means in relation to a dealer -
(i)Having one place of business, the treasury or any sub-treasury within the district in which his place of business is situated; and
(ii)Having more than one place of business, the treasury or any sub-treasury within the district in which his principal place of business is situated;