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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in The Andhra Pradesh State Agricultural Council Act, 2020

(1)The Council shall cause to be maintained in the prescribed manner a Register to be known as the Andhra Pradesh State Agricultural/Horticultural Practitioners Register which shall contain the names of all persons who possess the Agricultural/Horticultural qualification and registered his/her name in the said register.