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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)the activities are such that they do not require full time workers for the major portion of the working hours in a day or for longer periods, as the case may be;