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Himachal Pradesh High Court

Ramesh Chand vs . Hrtc & Ors. on 13 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ramesh Chand vs. HRTC & Ors.

.

CWP No. 3405 of 2023.

13.09.2023 Present: Mr. Abhishek Sharma, Advocate, for the petitioner.

of Mr. Rahul Gathania, Advocate, for the respondents.

Mr. Rahul Gathania, Advocate, appears for rt the respondents and seeks time to file compliance affidavit. Be positively filed on or before the next date.

List on 15th September, 2023.

(Satyen Vaidya) Judge 13th September, 2023. (jai) ::: Downloaded on - 13/09/2023 20:41:17 :::CIS