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[Cites 0, Cited by 0] [Section 791] [Entire Act]

Bengal Presidency - Subsection

Section 791(v) in Police Regulations, Bengal , 1943

(v)He shall accompany the officer-in-charge or any other investigating officer whenever the latter goes out to investigate cases, and shall receive a thorough training in the methods of investigation and all duties connected therewith. He shall, towards the end of the period of training, be entrusted with the investigation of petty cases himself, under supervision.