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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(1)(iii) in The Bihar Panchayat Raj Act, 2006

(iii)Preparation of annual budget of the Panchayat Samiti and submission of consolidated plan to the Zila Parishad-,