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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(11) in The Jai Narain Vyas University Jodhpur Act, 1962

(11)to supervise and control the residence and discipline of students of the University [and its constituent colleges] [Inserted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.], and to make arrangements for promoting their health and general welfare;