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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(m) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(m)construction and maintenance of sources of water for bathing and washing and supply of water for domestic animal;