Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Uttarakhand - Subsection Section 69(xiii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (xiii)to make subventions and loans to Market Committees for the purposes of this Act, on such terms and conditions as the Board may determine;
