Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act] State of West Bengal - Subsection Section 43(5)(d) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (d)any such other components of instruction and assistance as may be notified