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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(k) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(k)the seizure detention [disposal] [Inserted vide section 5(a) of Rajasthan Act No. 20 of 1960, Published in Rajasthan Gazette, Extraordinary, Part 4-A, dated 25.5.1960.] and destruction of weights and measures which are not authorised by this Act;