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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(8) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(8)The Certificate of Approval of Model issued by the Central Government shall be produced to the Legal Metrology Officer by the manufacturer or importer as the case may be, before verification. The user of the weights and measures shall keep a copy of such Certificate of Approval of Model. The Legal Metrology Officer shall incorporate the number of such Certificate of Approval of Model in the Verification Certificate.