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[Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(i) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(i)firstly, a person who had been personally cultivating such land for a continuous period of twelve years immediately before the 1st day of April 1960;