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State of Maharashtra - Section

Section 8 in Maharashtra Housing and Area Development Authority (Absorption, Seniority Pay and Allowances) Rules, 1980

8. Allocation of the employees.

- The Authority shall issue orders in writing allocating the employees belonging to the regional level cadres, as may be determined by rules from time to time, to the four Boards constituted under section 18 of the Act, on the basis of the availability of posts in the Boards.