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[Cites 0, Cited by 0] [Section 249(4)] [Section 249] [Entire Act]

State of Goa - Subsection

Section 249(4)(ii) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(ii)waste water from such canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate in the surrounding of such canteen;