Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 66 in Sikkim Excise Act, 1992 66. Powers and duties Excise Commissioner and certain Excise Officers investigating offences. - In place of 1898 1973 substituted Amendment 54 to 41, 56 to 55
