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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in Uttar Pradesh Intermediate Education Act, 1921

(2)Only one Head of Institution and one teacher shall be elected from each such constituency.Explanation. - For the purposes of this paragraph the expression "educational region" means the educational region comprising such districts as may be placed by the State Government under the charge of a Deputy Director of Education.