Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(2) in Greater Hyderabad Municipal Corporation Act, 1955 (2)'budget grant' means the total sum entered on the expenditure side of a budget estimate under a major head and finally adopted by the Corporation;
