Section 95(1)(a) in Motor Vehicles Act, 1939

[Cites 0, Cited by 10] [Section 95(1)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1)(a) in Motor Vehicles Act, 1939

(a)is issued by a person who is an authorised insurer [or by a co-operative society allowed under section 108 to transact the business of an insurer] [Inserted by Act 100 of 1956 section 74 (w.e.f. 16-2-1957).], and

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Union of India - Subsection

Section 95(1)(a) in Motor Vehicles Act, 1939