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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Bombay Presidency - Subsection

Section 29(1)(i) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(i)where such suit or proceeding is instituted in Greater Bombay, Rs. 3,000; and