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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(1)As from such [date] [1-9-1964 has been specified as the date for the purposes of Section 55(1), by Notification No. 8745-8425-XIV-1, dated 28-11-1964.] as the State Government may, by notification, specify in this behalf all Government colleges imparting instruction in agriculture and veterinary science and animal husbandry for bachelor's degree or above and all research stations [within the areas specified in sub-section (1) of Section 6] [Substituted by M.P. Act No. 20 of 1987.] which are operated for carrying out research in agriculture and allied sciences together with lands, hostels and other buildings, furniture, library, books, laboratories, stores, instruments, apparatus, appliances and equipments and live stocks belonging to such colleges and stations and the budget programme made for them shall be transferred to and vest in the Vishwa Vidyalaya [x x x] [Omitted by M.P. Act No. 3 of 1965.].