Section 318(23) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(23)For the regulation and licensing of hotels, lodging houses, boardinghouses, theatres, fairs, choultries, rest houses, restaurants, eating houses, cafes,refreshment rooms, coffee houses and any premises which is utilized by thepublic for consumption of any food or drink or any place where any food or drinkis sold;
