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Delhi High Court - Orders

North Delhi Power Ltd vs Govt. Of Nct Of Delhi on 19 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~76 to 80
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 542/2007 & CM APPL. 12937/2015
                                                NORTH DELHI POWER LTD.                                                            ..... Petitioner
                                                                                      Through:                 Mr. Aman Lekhi, Sr. Advocate with
                                                                                                               Mr. Mansoor Ali Shoket, Mr. Nitin
                                                                                                               Kala, Mr. Kunal Singh and Mr.
                                                                                                               Tanmay Jain, Advocates.

                                                                                      versus

                                                GOVT. OF NCT OF DELHI                                                             ..... Respondent
                                                                                      Through:                 Mr. Satyakam, ASC with Mr. Ganesh
                                                                                                               Kumar Bhatt, Advocate.

                                    (77)
                                    +    W.P.(C) 543/2007
                                                BSES YAMUNA POWER LTD.                                                            ..... Petitioner
                                                                                      Through:                 Mr. Anupam Varma, Mr. Nikhil
                                                                                                               Sharma, Mr. Aditya Dhingra and Ms.
                                                                                                               Manu Tiwari, Advocates.

                                                                                      versus

                                                GOVT. OF NCT OF DELHI                                                             ..... Respondent
                                                                                      Through:                 Mr. Satyakam, ASC with Mr. Ganesh
                                                                                                               Kumar Bhatt, Advocate.

                                    (78)
                                    +    W.P.(C) 544/2007
                                                BSES RAJDHANI POWER LTD.                                                          ..... Petitioner
                                                                                      Through:                 Mr. Sandeep Sethi, Sr. Advocate with
                                                                                                               Mr. Anupam Varma, Mr. Nikhil




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:07
                                                                                                                Sharma, Mr. Aditya Dhingra and Ms.
                                                                                                               Manu Tiwari, Advocates.


                                                                                      versus

                                                GOVT. OF NCT OF DELHI                                                            ..... Respondent
                                                                                      Through:                 Mr. Satyakam, ASC with Mr. Ganesh
                                                                                                               Kumar Bhatt, Advocate.

                                    (79)
                                    +    W.P.(C) 6759/2007
                                                INDRAPRASTHA GAS LIMITED                                                          ..... Petitioner
                                                                                      Through:                 Mr. K.K. Rai, Sr. Advocate with Mr.
                                                                                                               S.K. Pandey, Mr. Anshul Rai, Ms.
                                                                                                               Sreoshi Chatterjee, Ms. Medha
                                                                                                               Tandon, Mr. Awanish Kumar and Mr.
                                                                                                               Chandra Shekhar, Advocates.

                                                                                      versus

                                                UOI                                                                               ..... Respondent
                                                                                      Through:

                                    (80)
                                    +    W.P.(C) 1035/2015
                                                M/S. RAMA OILS MILLS                                                               ..... Petitioner
                                                                                      Through:                 Mr. Anupam Varma, Mr. Nikhil
                                                                                                               Sharma, Mr. Aditya Dhingra,
                                                                                                               Advocates.
                                                                                                               Mr. Pushti Gupta, Mr. Joney, Advs.

                                                                                      versus

                                                GOVT OF NCT OF DELHI & ORS.                                                       ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:07
                                                                                       Through:                 Ms. Mehak Nakra, ASC for GNCTD
                                                                                                               with Mr. Abhishek Khari, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER
                                    %                                                 19.10.2023

                                                List on 10.01.2024.




                                                                                                                           SUBRAMONIUM PRASAD, J
                                    OCTOBER 19, 2023
                                    S. Zakir




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:08