Delhi High Court - Orders
North Delhi Power Ltd vs Govt. Of Nct Of Delhi on 19 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~76 to 80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 542/2007 & CM APPL. 12937/2015
NORTH DELHI POWER LTD. ..... Petitioner
Through: Mr. Aman Lekhi, Sr. Advocate with
Mr. Mansoor Ali Shoket, Mr. Nitin
Kala, Mr. Kunal Singh and Mr.
Tanmay Jain, Advocates.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Satyakam, ASC with Mr. Ganesh
Kumar Bhatt, Advocate.
(77)
+ W.P.(C) 543/2007
BSES YAMUNA POWER LTD. ..... Petitioner
Through: Mr. Anupam Varma, Mr. Nikhil
Sharma, Mr. Aditya Dhingra and Ms.
Manu Tiwari, Advocates.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Satyakam, ASC with Mr. Ganesh
Kumar Bhatt, Advocate.
(78)
+ W.P.(C) 544/2007
BSES RAJDHANI POWER LTD. ..... Petitioner
Through: Mr. Sandeep Sethi, Sr. Advocate with
Mr. Anupam Varma, Mr. Nikhil
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:07
Sharma, Mr. Aditya Dhingra and Ms.
Manu Tiwari, Advocates.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Satyakam, ASC with Mr. Ganesh
Kumar Bhatt, Advocate.
(79)
+ W.P.(C) 6759/2007
INDRAPRASTHA GAS LIMITED ..... Petitioner
Through: Mr. K.K. Rai, Sr. Advocate with Mr.
S.K. Pandey, Mr. Anshul Rai, Ms.
Sreoshi Chatterjee, Ms. Medha
Tandon, Mr. Awanish Kumar and Mr.
Chandra Shekhar, Advocates.
versus
UOI ..... Respondent
Through:
(80)
+ W.P.(C) 1035/2015
M/S. RAMA OILS MILLS ..... Petitioner
Through: Mr. Anupam Varma, Mr. Nikhil
Sharma, Mr. Aditya Dhingra,
Advocates.
Mr. Pushti Gupta, Mr. Joney, Advs.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:07
Through: Ms. Mehak Nakra, ASC for GNCTD
with Mr. Abhishek Khari, Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.10.2023
List on 10.01.2024.
SUBRAMONIUM PRASAD, J
OCTOBER 19, 2023
S. Zakir
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:10:08