Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] State of Tamilnadu - Subsection Section 68(2)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996 (a)the previous operation of the said University Acts in respect of the colleges and institutions referred to in sub-section (1); or