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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(7) in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

(7)to supervise the work of the Office Qanungo in the matter of measuring of the rainfall, maintaining of the register and reporting on the prescribed dates all falls of rain to the Collector through the Tehsildar,