Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] Union of India - Subsection Section 61(2)(i) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (i)the procedure to be followed by the Board including the places at which it shall conduct its business under sub-section (3) of section 13;