Delhi High Court - Orders
Prakash Ratan Lal vs Manke Ram (D) Thr Lrs on 12 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~60-64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 985/2019 & CM APPL. 49786/2019
PRAKASH RATAN LAL
..... Appellant
Through: Mr. Shekhar Jha, Ms. Preeti Kumari,
Advs.
versus
MANKE RAM (D) THR LRS
..... Respondent
Through: Mr. S. Chauhan, Adv.
61
+ RFA 987/2019 & CM APPL. 49826/2019
PRAKASH RATAN LAL
..... Appellant
Through: Mr. Shekhar Jha, Ms. Preeti Kumari,
Advs.
versus
MANKE RAM (DECEASED) THR LRS
..... Respondent
Through: Mr. S. Chauhan, Adv.
62
+ RFA 988/2019 & CM APPL. 49830/2019
PRAKASH RATAN LAL
..... Appellant
Through: Mr. Shekhar Jha, Ms. Preeti Kumari,
Advs.
versus
MANKE RAM (DECEASED) THR LRS
..... Respondent
Through: Mr. S. Chauhan, Adv.
63
+ RFA 989/2019 & CM APPL. 49832/2019
PRAKASH RATAN LAL
..... Appellant
Through: Mr. Shekhar Jha, Ms. Preeti Kumari,
Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 18:38:51
MANKE RAM (DECEASED) THR LRS
..... Respondent
Through: Mr. S. Chauhan, Adv.
64
+ RFA 990/2019 & CM APPL. 49856/2019
PRAKASH RATAN LAL
..... Appellant
Through: Mr. Shekhar Jha, Ms. Preeti Kumari, `
Advs.
versus
MANKE RAM (DECEASED) THR LRS
..... Respondent
Through: Mr. S. Chauhan, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.09.2023
List on 12.12.2023.
JASMEET SINGH, J
SEPTEMBER 12, 2023 / (MS)
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:38:51