Section 3(a) in The Protection Of Civil Rights Act, 1955
(a)from entering any place of public worship which is open to other persons professing the same religion [- - -] [The words "or belonging to the same religious denomination" omitted by Act 106 of 1976, Section 5 (w.e.f. 19.11.1976).] or any section thereof, as such person; or
