Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Nagaland - Subsection

Section 15(1)(b) in Nagaland Village Councils Act, 1978

(b)in serious case offender may be arrested but such person should he handed over lo the nearest Ad¬ministrative Officer or Police Station without undue delay;