Calcutta High Court (Appellete Side)
Md. Alimuddin vs The State Of West Bengal & Ors on 6 December, 2023
Author: Aniruddha Roy
Bench: Aniruddha Roy
65 06.12.2023
Sc Ct. no.22
WPA 1586 OF 2016
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Md. Alimuddin Vs. The State of West Bengal & Ors. The previous order speaks for itself. Today, the writ petition appears under the heading "For Dismissal".
None appears for the parties nor any accommodation has been sought for.
In view of the above, this writ petition, WPA 1586 of 2016 stands dismissed for default, without any order as to costs.
Interim order, if any, stands vacated.
(Aniruddha Roy, J.)