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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(2) in Jharkhand Municipal Act, 2011

(2)The Government may also consider converting panchayats into Nagar Panchayats after publication of census report by Government of India:Provided that the procedure laid down for constitution of a municipal area shall be followed mutatis mutandis in each such case.Chapter - 3 Constitution of Councils