Section 73(2)(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963

[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(2)(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(iii)If the produce is stored before sale; the godown charges or other charges like weighment etc. shall be borne by the seller of agricultural produce.]

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State of Rajasthan - Subsection

Section 73(2)(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963