Gujarat High Court
Marlin Maritime Trading Ltd ( Imo ... vs Interocean Ship Repairs Llc on 30 October, 2018
Author: Akil Kureshi
Bench: Akil Kureshi, Umesh Trivedi
C/OJA/25/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/O.J.APPEAL NO. 25 of 2018
In
ADMIRALITY SUIT NO. 22 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
With
R/O.J.APPEAL NO. 24 of 2018
In
ADMIRALITY SUIT NO. 24 of 2018
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MARLIN MARITIME TRADING LTD ( IMO 7929102 )
Versus
INTEROCEAN SHIP REPAIRS LLC
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Appearance:
MR DEVANG NANAVATI, SR. ADVOCATE WITH MR. AMAN RUNGTA, MS
DHVANI VORA AND MR TEJAS P SATTA(3149) for the PETITIONER(s) No.
1
MS P.B. SHETH, ADVOCATE for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE UMESH TRIVEDI
Date : 30/10/2018
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI)
1. These appeals arise out of a common judgment of the learned single Judge dated 15.10.2018, under which the applications of the present appellants for vacating the orders of arrest of the Ship came to be rejected.
2. Learned advocate Shri Nanavati appeared for the appellants and Ms. Paurami Sheth appeared on Page 1 of 2 C/OJA/25/2018 ORDER behalf of the respondentÂoriginal plaintiff. Considering the issues involved, to avoid duplication of effort and consumption of Court time, we would contemplate hearing the appeals finally at this stage. Both sides agree to cooperate with such arrangement. S.O to 29.11.2018.
(AKIL KURESHI, J) (UMESH TRIVEDI, J) PRAVIN KARUNAN Page 2 of 2